Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 117(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)if any material change is made in the advertisement or any part thereof without the previous permission of the Commissioner ;