Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(3) in Gujarat Metropolitan Planning Committees Rules, 2016

(3)The minutes shall also contain,-
(i)the names of the members present at the meeting,
(ii)in the case of each decision taken at the meeting, the names of the members, if any, dissenting from or not concurring with the decision taken.