Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(2) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005 (2)Whenever the nodal agency viz.,STU/SLDC is unable to resolve a grievance, the matter may be referred to the Commission.
