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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(b) in The Finance Act, 2017

(b)any immovable property,-
(A)without consideration, the stamp duty value of which exceeds fifty thousand rupees, the stamp duty value of such property;
(B)for a consideration which is less than the stamp duty value of the property by an amount exceeding fifty thousand rupees, the stamp duty value of such property as exceeds such consideration: