Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act] Union of India - Subsection Section 114(2)(j) in The Insurance Act, 1938 (j)the form of any account, return or registered required by the Part III and the manner in which such account, return or register shall be verified;