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State of Madhya Pradesh - Section

Section 10 in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

10. Form of order of assessment.

- The order of assessment under the act shall be in [Form X or Form X-B, as the case may be] [Substituted by Notification No. A-5-19-1982 (23)-ST-V, dated 2-5-1984.].