Supreme Court - Daily Orders
Kirti Collections Pvt. Ltd. And Ors. ... vs Hdb Financial Services Ltd. on 7 November, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
ITEM NO.16 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 369-370/2016
KIRTI COLLECTIONS PVT. LTD. AND ORS. ETC. Petitioner(s)
VERSUS
HDB FINANCIAL SERVICES LTD. Respondent(s)
(with appln. (s) for ex-parte stay)
Date : 07/11/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Awanish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners seeks permission to withdraw the Transfer Petitions.
Permission granted.
The Transfer Petitions are dismissed as withdrawn.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.11.08
16:50:00 IST
Reason: