Himachal Pradesh High Court
Bhupender Sharma & Ors. vs . Nhai & Ors. on 10 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Bhupender Sharma & Ors. vs. NHAI & Ors. CWP No. 6202 of 2023 .
10.10.2023 Present: Mr. Azad Kaith, Advocate, for the petitioners.
Ms. Shreya Chauhan, Advocate, for respondents No.1 and 2.
Mr. Pushpinder Jaswal, Additional Advocate General with Mr. Sumit Sharma, Deputy Advocate General, for of respondents No.3 to 7-State.
Notice. Ms. Shreya Chauhan, Advocate and Mr. rt Pushpinder Singh Jaswal, learned Additional Advocate General, accept notice on behalf of respondents No. 1 & 2 and respondents No.3 to 7, respectively. Reply, if any, be filed by the next date of hearing.
List on 28.11.2023.
(Ajay Mohan Goel) Judge October 10, 2023 (Vinod) ::: Downloaded on - 10/10/2023 20:37:00 :::CIS