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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(5) in Right of Children to Free and Compulsory Education Rules, 2012

(5)Nothing contained in these rules shall apply to Madrasas, Vedic Pathsalas and educational institution imparting primarily religious instruction.] [Added by Notification No. GH/SH/4/14/Pre/122010/GOI-10/K, dated 22.5.2013 (w.e.f. 18.2.2012).]