Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(5) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (5)The Director of Farms shall discharge such other duties and perform such other works as may be assigned to him by Statutes.
