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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(aa) in The U.P. Co-operative Societies Rules, 1968

(aa)"Recovery Officer" means a person subordinate to the Registrar and empowered by the Registrar to carry out the functions of recovery officer under these rules;