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Allahabad High Court

Ram Jas Yadav vs State Of U.P. on 22 July, 2010

Court No. - 19

Case :- CRIMINAL APPEAL No. - 2969 of 2007

Petitioner :- Ram J as Yadav

Respondent :- State Of U.P.

Petitioner Counsel :- Moti Chandra Yadav
Respondent Counsel :- Govt. Advocate

Hon'ble S.C. Chaurasia J.

 

The name of Sri Anil Kumar Pandey be shown as counsel for the appellant when the case is listed next. As prayed, list in the next cause list. Order Date :- 22.7.2010 psd