Allahabad High Court
Ram Jas Yadav vs State Of U.P. on 22 July, 2010
Court No. - 19 Case :- CRIMINAL APPEAL No. - 2969 of 2007 Petitioner :- Ram J as Yadav Respondent :- State Of U.P. Petitioner Counsel :- Moti Chandra Yadav Respondent Counsel :- Govt. Advocate Hon'ble S.C. Chaurasia J.
The name of Sri Anil Kumar Pandey be shown as counsel for the appellant when the case is listed next. As prayed, list in the next cause list. Order Date :- 22.7.2010 psd