Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(2)(ii) in The Delhi Preservation Of Trees Act, 1994 (ii)is silviculturally mature, provided it does not occur on a steep slop; or (iii) constitutes a danger to life or property; or