Supreme Court - Daily Orders
Shaik Ameer Basha vs State Govt.Of A.P. on 4 July, 2014
¸ ITEM NO.5 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 459/2014
SHAIK AMEER BASHA Petitioner(s)
VERSUS
STATE GOVT.OF A.P.& ANR. Respondent(s)
Date : 04/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE R. K. AGRAWAL
For Petitioner(s) Mr. Anoop Kr. Srivastav, Adv.
Mr.Vipin K.Saxena, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner states that he has been instructed to withdraw the instant petition.
The writ petition is accordingly dismissed as withdrawn.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2014.07.04
16:50:23 IST
Reason: