Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(9)The Vice-Chancellor shall supervise and control the residence, conduct and discipline of the students of University. He shall also make agreements for promoting their health and general welfare, in consultation with, such Committee as may be prescribed.