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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)between a member, past member or a person claiming through a member, past member or deceased member and the co-operative, its board, director, office-bearer or liquidator, past or present; or