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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1) in The West Bengal State Council Of Higher Education Act, 1994.

(1)The State Council may make regulations consistent with this Act and the rules make thereunder:-
(a)regulating the meeting of the State Council and the procedure for conducting business thereat; and
(b)regulating the manner in winch and the purposes for which persons may be associated with the Council under section 8.