Delhi High Court - Orders
Bluebells School International ... vs Directorate Of Education on 8 May, 2023
$~61 to 64, 67, 75 to 79.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8794/2018 & CM APPLs. 33789/2018 & 8447/2019
BLUEBELLS SCHOOL INTERNATIONAL
KAILASH ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates (Ph.9810988094)
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr. Arun Panwar and
Ms. Mahak Rankawat,
Advocates (Ph.8285021263, e-
mail: [email protected])
Mr. Khagesh B Jha, Advocate
for respondent/ impleader
student.
62.
+ W.P.(C) 11412/2019 & CM APPL.46935/2019
SUMERMAL JAIN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF
NCT OF DELHI ..... Respondent
Through: Mr. Anuj Aggarwal, ASC,
GNCTD with Ms. Ayushi
Bansal, Ms. Arshya Singh and
Mr. Aakash Dahiya, Advocates
for DOE (Ph. 9891363718,
e-mail: [email protected])
Signature Not Verified
Digitally Signed
By:PREETI
Signing Date:12.05.2023
16:07:40
Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr. Arun Panwar and
Ms. Mahak Rankawat,
Advocates
63
+ W.P.(C) 5295/2019
VIVEKANAND PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT
OF DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
64
+ W.P.(C) 2127/2020 & CM APPL. 7499/2020
G. D. GOENKA PUBLIC SCHOOL,
SARITA VIHAR ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
Signature Not Verified
Digitally Signed
By:PREETI
Signing Date:12.05.2023
16:07:40
67.
+ W.P.(C) 6419/2019 & CM APPL. 27274/2019
LILAWATI VIDYA MANDIR SR.
SECONDARY SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
75.
+ W.P.(C) 11111/2022 and CM APPL. 32581/2022
RUKMINI DEVI PUBLIC SCHOOL
(FY 2019-20) ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
76.
+ W.P.(C) 11669/2022 and CM APPL. 34694/2022
THE PINNACLE SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
Signature Not Verified
Digitally Signed
By:PREETI
Signing Date:12.05.2023
16:07:40
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
77.
+ W.P.(C) 14380/2022 and CM APPL. 43888/2022, 15683/2023
ST. MARGARET SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
78.
+ W.P.(C) 14381/2022 and CM APPLs. 43892/2022, 48189/202
ST. MARGARET SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel(Civil),
GNCTD for DOE with
Mr.Arun Panwar and
Ms.Mahak Rankawat,
Advocates.
79.
+ W.P.(C) 17422/2022 and CM APPL. 55467/2022
Signature Not Verified
Digitally Signed
By:PREETI
Signing Date:12.05.2023
16:07:40
M.M. PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Paridhi Bist,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 08.05.2023 [Physical Hearing/ Hybrid Hearing]
1. The present petitions have been listed before this Court having been transferred from the Coordinate Bench.
2. The present matters pertain to the issue of fee hike by the schools, which are private unaided schools.
3. It is submitted by learned counsels for parties that pleadings in many matters are complete. Learned counsel appearing for the petitioners submits that he may be granted liberty to file rejoinder in the matters, wherever it has not been filed. Let rejoinder be filed on behalf of the petitioners within a period of four weeks.
4. List for hearing on 08.08.2023.
MINI PUSHKARNA, J MAY 8, 2023 PB Signature Not Verified Digitally Signed By:PREETI Signing Date:12.05.2023 16:07:40