Punjab-Haryana High Court
Nand Kishor Sharma vs Union Of India And Ors on 21 August, 2023
Neutral Citation No:=2023:PHHC:113933
217/35 {2023:PHHC:113933}
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
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CWP-9809-2021
Date of Decision: 21.08.2023
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NAND KISHOR SHARMA
..... Petitioner
VERSUS
UNION OF INDIA AND OTHERS ......Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: None for the petitioner.
Mr. Anupam Gupta, Senior Advocate with
Mr. Akshay Jain, Advocate and
Mr. Vikas Chatrath, Advocate and
Ms. Madhu Dayal, Advocate
Mr. Sukhpal Singh, Advocate and
Mr. Gautam Pathania, Advocate for respondent- SBI.
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JAGMOHAN BANSAL, J. (Oral)
For orders, see detailed order of even date passed in "CWP-5370-2014 M/S JASBIR SINGH V/S UNION OF INDIA & ORS".
(JAGMOHAN BANSAL) JUDGE 21.08.2023 Deepak Patwal Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:113933 1 of 1 ::: Downloaded on - 17-09-2023 00:38:08 :::