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[Cites 0, Cited by 0] [Section 368] [Entire Act]

State of Uttar Pradesh - Subsection

Section 368(5) in Rules under the United Provinces Excise Act, 1910

(5)List of licences to be disposed of shall be prepared and exhibited both at the time of the auction and for some time before at the Collector's office. No shops other than those thus specified shall except under very special circumstances, be auctioned.