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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2) in The Bodoland Autonomous Council Act, 1993

(2)No person shall vote at an election in any constituency, if he is subject to any of the disqualifications referred to in Section 10 of the Representation of the People Act, 1951 (43 of 1951).