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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(a) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(a)bring into or use within the precincts of such monument a camera-stand, stool, chair, table large drawing-board, easel or any such appliance, or