Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Employees' State Insurance (General) Regulations, 1950 1. Short title and extent .-(1) These regulations may be called the Employees' State Insurance (General) Regulations, 1950.(2)They extend to the whole of India.
