Himachal Pradesh High Court
Giyar Singh vs . Principal Secretary & Ors. on 23 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Giyar Singh vs. Principal Secretary & ors.
CWP No. 1935/2023.
23.5.2023 Present: Mr. Rajul Chauhan, Advocate, for the petitioner.
Ms. Sharmila Patiyal, Addl. A.G., with Mr. Arsh Rattan & Ms. Priyanka Chauhan, Dy.A.Gs. for the respondents.
CWP No. 1935/2023Admit.
CMP No. 3737/2023The application is disposed of with a direction to the petitioner/applicant to file translated copies of Annexurs in question within a period of four weeks from today.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 23.5.2023 (pankaj) ::: Downloaded on - 24/05/2023 20:32:06 :::CIS