Calcutta High Court
M/S Abc Enterprises & Another vs Union Of India & Ors on 25 June, 2008
APO 149 of 2008
-with-
WP 1522 of 1993 IN THE HIGH COURT AT CALCUTTA In Appeal From Its Constitutional Writ Jurisdiction Original Side M/s ABC Enterprises & Another
-versus-
Union of India & Ors.
Mr.Saptanshu Basu, Adv. Mr. Susanta Pal, Adv. Mr.Jishnu Chowdhury,Adv. Mr.Partha Basu, Adv. Mr. Nikhil Kr. Roy. Adv. .. For Appellants.
Mr. Pratap Chatterjee, Sr.Adv. Mr. Amitesh Banerjee, Adv. Mr. S.K.Trivedi, Adv. Mr. R. Sarkar, Adv.
Mr. Manoj Malhotra, Adv.
.. For added-respdts.
Mr. Naba Kumar Das, Standing Counsel.
.. For SE & NF Rly.Authorities.
Present :
The Hon'ble Justice BANERJEE
-And-
The Hon'ble Justice TAPAS KUMAR GIRI June 25, 2008.
THE COURT : In view of the judgment and order in the appeal, being APO 147 of 2008 ( M/s P.R. Catering Company & Another -versus- Union of India & Ors. ), this appeal, being APO 149 of 2008, is also dismissed having identical question of fact and law.2
Urgent photostat certified copy of the order, if applied for, may be supplied to the parties subject to their compliance with the requisite formalities.
( Banerjee, J ) ( Tapas Kumar Giri, J ) rnc.