Section 49(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

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State of Maharashtra - Subsection

Section 49(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)lighting public streets, places and buildings;

(aa)[ planning for social and economic development; [Clauses (aa) and (ab) were inserted by Maharashtra 41 of 1994, Section 135(a).]

(ab)urban forestry, protection of the environment and promotion of ecological aspects;]