Bombay High Court
The Chief Officer, Pandharpur vs The State Of Maharashtra And Anr on 7 October, 2023
Bench: A. S. Gadkari, Sharmila U. Deshmukh
Osk 330-Apl-617-2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION (APL) NO. 617 OF 2016
The Chief Officer,
Pandharpur Municipal Council, Pandharpur ... Applicant
V/s.
The State of Maharashtra & Anr. ... Respondents
Mr.S.S. Aradhye for Applicant.
Mrs.M.H. Mhatre, A.P.P. for Respondent No.1-State.
CORAM : A. S. GADKARI AND
SHARMILA U. DESHMUKH, JJ.
DATE : 7th October 2023. P.C. :
. Closed for Judgment.
( SHARMILA U. DESHMUKH, J. ) ( A.S. GADKARI, J. ) Signed by: Omkar S. Kumbhakarn Designation: PA To Honourable Judge 1/1 Date: 09/10/2023 17:20:52