Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

The Chief Officer, Pandharpur vs The State Of Maharashtra And Anr on 7 October, 2023

Bench: A. S. Gadkari, Sharmila U. Deshmukh

                     Osk                                                       330-Apl-617-2016.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            CRIMINAL APPELLATE JURISDICTION

                                       CRIMINAL APPLICATION (APL) NO. 617 OF 2016

                     The Chief Officer,
                     Pandharpur Municipal Council, Pandharpur             ... Applicant
                              V/s.
                     The State of Maharashtra & Anr.                      ... Respondents



                     Mr.S.S. Aradhye for Applicant.
                     Mrs.M.H. Mhatre, A.P.P. for Respondent No.1-State.


                                                       CORAM : A. S. GADKARI AND
                                                               SHARMILA U. DESHMUKH, JJ.

DATE : 7th October 2023. P.C. :

. Closed for Judgment.
( SHARMILA U. DESHMUKH, J. ) ( A.S. GADKARI, J. ) Signed by: Omkar S. Kumbhakarn Designation: PA To Honourable Judge 1/1 Date: 09/10/2023 17:20:52