Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] Union of India - Subsection Section 2(6) in The Customs Act, 1962 (6)"Board" means the [[Central Board of Indirect Taxes and Customs] [ Substituted by Act 54 of 1963, Section 5, for Certain words (w.e.f. 1.1.1964).] constituted under the Central Boards of Revenue Act, 1963 (54 of 1963)];
