Section 41(1) in The Rajasthan Agricultural Produce Markets Rules, 1963
(1)The market committee may appoint a sub-committee called the dispute sub-committee consisting of-(a)one of the nominated members of the committee, shall be the Chairman of the sub-committee;(b)one of the representatives of the agriculturists on the market committee;(c)one of the representatives of the traders on the market committee;(d)one of the representatives of the local authorities on the market committee;(e)one of the representatives of the co-operative societies or Cooperative Central Financing Agency.
