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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2)(b) in The Assam Alienation of Land (Regulation) Act, 1980

(b)if he is not a Magistrate, apply to a Magistrate and such Magistrate shall enforce the delivery to the State Government of the possession of such land or part of land.