Section 354(2)(iii) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 354(2)] [Section 354] [Entire Act]

State of Uttar Pradesh - Subsection

Section 354(2)(iii) in The U.P. Co-operative Societies Rules, 1968

(iii)when the Registrar passes an order under Section 68, that the party concerned need not repay or restore any money or property or contribute any sum to the assets of the society by way of compensation; or

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State of Uttar Pradesh - Subsection

Section 354(2)(iii) in The U.P. Co-operative Societies Rules, 1968