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State of Jammu-Kashmir - Section

Section 270 in The Jammu and Kashmir State Ranbir Penal Code, 1989

270. Malignant act likely to spread infection of disease dangerous to life.

- Whoever malignantly does any act which is, and which he knows or has reason to believe to be, likely to spread the infection of any disease dangerous to life, shall be punished with imprisonment of either description for a term which may extend to [two years] [Substituted by Act III of 1967 for six months.], or with fine, or with both.