Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 16 in The Charitable Endowments Act, 1890 16. [General Controlling Authority of Governor General in Council.]–– Omitted by the Devolution Act, 1920 (38 of 1920), s. 2 and the First Schedule, Pt. I.
