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State of West Bengal - Section

Section 6 in The West Bengal Employment Scheme Loans (Recovery) Act, 1976

6. Repeal and savings. -

(1)The West Bengal Employment Scheme Loans (Recovery) Ordinance, 1976, is hereby repealed.
(2)Anything done or any action taken under the West Bengal Employment Scheme Loans (Recovery) Ordinance, 1976, shall be deemed to have been validly done or taken under this Act as if this Act had commenced on the 3rd day of February, 1976.