Rajasthan High Court - Jaipur
R S R T C And Another vs Vijay Singh on 18 November, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Second Appeal No. 308 / 2011
R S R T C And Another
----Appellant
Versus
Vijay Singh
----Respondent
_____________________________________________________ For Appellant(s) : Mr. S.L. Sharma, Adv. For Respondent(s) : None present _____________________________________________________ HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Order 18/11/2017 At the request of learned counsel for the appellant, list the matter after one week.
( DINESH CHANDRA SOMANI)J. Manish/25