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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(x) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(x)“public place” includes a railway station and any open space to which for the time being the public have been or are permitted to have an access whether on payment or otherwise;