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Union of India - Section

Section 2A in The Vegetable Oil Products (Regulation) Order, 1998

2A. [ Prohibition as to sale, etc. [Inserted by G.S.R. 268(E), dated 29th March 2000, (w.e.f. 29th March, 2000).]

- No person shall sell or expose for sale or distribute, or offer for sale, or despatch, or deliver to any person for the purpose of sale any vanaspati, bakery shortening, margarine, blended edible vegetable oils, mixed fat spread, vegetable fat spread and refined vegetable oils which is not packed in a container marked and labelled in the manner as specified in Schedule IX.]