Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1) in The Maharashtra State legal Aid and Advice Scheme, 1979

(1)Every Committee shall ordinarily meet once a month on such date, and at such place, as the Member-Secretary may.^in consultation with the Chairman decide.