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State of Rajasthan - Section

Section 332 in Rules of the High Court of Judicature for Rajasthan, 1952

332. Paper-book in Criminal Revision.

- The paper-book of a criminal revision shall consist of the High Court papers.Where the copy of the judgment included in the High Court papers is not in English or in the language of the State, a translation of such judgment in English shall also be included in the paper-book.