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State of Maharashtra - Section

Section 51 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

51. Maintenance of Registers.

(1)The list of registers or files or books to be maintained in each institution shall minimally comprise of,-
(a)Admission register.
(b)Supervision Register.
(c)Medical File or Medical Record.
(d)Nutrition Diet file.
(e)Raw materials Register.
(f)Log Book.
(g)Order Book.
(h)Cash Book.
(i)Budget Statement File.
(j)Inquiry Report File.
(k)Case File.
(l)Inward and Outward Register.
(m)Visitor's Book.
(n)Personal Property Register.