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State of West Bengal - Section

Section 113 in West Bengal Municipal (Building) Rules, 2007

113. Maximum number of flat per storey.

— (1) Maximum number of flats per storey shall be as follows :—
2 One flat per Storey
3 One flat per Storey
4 One flat per storey
5 Two Flat per storey
6 Two Flat per storey
7 Two Flat per storey
8 Two Flat per storey
9 Two Flat per storey
10 Two Flat per storey
In the case of any building specified in sub-rule(2) of rule 93 One flat per Storey
(2)A certificate shall be furnished by the owner of the plot measuring 2 cottahs to 5 cottahs on the body of each plan of building furnished for sanction in the following form :"Certified that I shall not on later date make any addition or alteration to this plan so as to convert it for use or allow it to be used for two separate flats per floor/per storey."
(3)Notwithstanding anything containing in the preceding sub-rules, one additional bath-cum-W.C. for attendant may be allowed in each building, over and above the permissible numbers having minimum size as specified in rule 117. The said bath-cum-W.C. will be the integral part of the whole building :Provided that one room for watchman with attached bath-cum-W.C. may be provided at car parking space of co-operative building, the floor area of which shall not be counted in floor area ratio. The floor area of such room shall not be more than 10.00 sq. m. and that of the bath-cum-W.C. shall not be more than 3.00 sq. m. :Provided further that one room for watchman with attached bath-cum-W.C. may be allowed at the roof level of all existing buildings not exceeding the height of mumti roof, subject to the condition that the wider side space of all such buildings will be made free from any sort of construction, the floor area of which shall not be counted in floor area ratio. The floor area of such room shall not be more than 10.00 sq. m. and that of the bath-cum W.C. shall not be more than 3.00 sq. m.