Delhi High Court - Orders
Srk Max Hospital And Ors vs Max Healthcare Institute Limited on 8 July, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 339/2025, CM APPL. 35772/2025 & CM APPL.
35773/2025
SRK MAX HOSPITAL AND ORS .....Appellants
Through:
versus
MAX HEALTHCARE
INSTITUTE LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 08.07.2025
1. It is now 4.15 pm. As this Court has to rise at 4.30 pm to attend to a Committee Meeting, it is not possible to take up this matter today.
2. Re-notify on 10 July 2025 in the supplementary list.
C. HARI SHANKAR, J AJAY DIGPAUL, J JULY 8, 2025/AR Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/07/2025 at 21:50:28