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State of Karnataka - Section

Section 29 in The Kaginele Development Authority Act, 2009

29. Promotion of Tourism and pilgrimage by the Authority

The Authority may organise programmes and activities for promotion of tourism, cultural, historical and pilgrimage importance to give wider publicity to the heritage sites. Such programmes may include.--
(a)Kanakadasa Jayanthi Utsava.
(b)Dasa Sahityotsava.
(c)Art Exhibitions and Sales.
(d)Seminars, Symposia, workshops.
(e)Annual Fairs and Festivals of special nature.