Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 647] [Entire Act] State of Haryana - Subsection Section 647(2) in Punjab Jail Manual (2)Save as provided by clause (1) when a prisoner has earned such remission as entitles him to release the Superintendent shall release him.
