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[Cites 0, Cited by 0] [Section 469] [Entire Act]

Union of India - Subsection

Section 469(3) in The Companies Act, 2013

(3)Any rule made under sub-section (1) may provide that a contravention thereof shall be punishable with fine which may extend to five thousand rupees and where the contravention is a continuing one, with a further fine which may extend to five hundred rupees for every day after the first during which such contravention continues.