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State of Rajasthan - Section

Section 1 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

1. Short title and Commencement.

- (i) These Rules may be called the Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998.
(ii)They shall come into force from the date of their publication in the Rajasthan Rajpatra.