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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(3) in The Orissa Industries Service Rules, 1985

(3)The inter se seniority among the direct recruits and the promotees appointed to the posts in [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] Branch of the service in a particular year shall be determined on the principle that the promotees en bloc will be senior to direct recruits irrespective of their dates of joining.]