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State of Odisha - Section

Section 4 in The Orissa Grid Code (OGC) Regulations, 2006

(4)Connection Conditions : - This Chapter specifies the technical and design criteria and standards to be complied with by the Transmission Licensee and other Users connected or seeking connection to the Transmission System, to maintain uniformity and quality across the system. This includes
(a)Procedure for connection to the State Transmission System.
(b)Site responsibility schedule
(c)Connection Agreement