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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(xxiii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(xxiii)"quarter" means a period of three months commencing on the first day of January, first day of April, first day of July or first day of October, every year;