Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14B] [Entire Act] State of Rajasthan - Subsection Section 14B(2) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 (2)dispose of its land by inviting tenders, on such terms and conditions as may be decided by the State Government; and
